Citation : 2018 Latest Caselaw 757 ALL
Judgement Date : 21 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 5371 of 2016 Appellant :- Paramveer Respondent :- State Of U.P. Counsel for Appellant :- Rajiv Lochan Shukla Counsel for Respondent :- G.A.,Mohit Kumar Singh Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
As prayed by learned counsel for the parties, list the matter in the first week of July, 2018.
Order Date :- 21.5.2018
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!