Ram Kumar And Others vs State Of U.P.
2018 Latest Caselaw 746 ALL

Citation : 2018 Latest Caselaw 746 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Ram Kumar And Others vs State Of U.P. on 21 May, 2018

Bench: Prashant Kumar, Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 875 of 1981
 

 
Appellant :- Ram Kumar And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.H. Ibrahim,Dharmendra Kumar Tiwari,Ravindra Kumar Dwivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Dinesh Kumar Singh,J.

(C.M. Application No.58859 of 2018)

List/put on the date fixed.

Order Date :- 21.5.2018

MVS Chauhan/-

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