Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Qamar Raza Rizvi vs The State Of ...
2018 Latest Caselaw 725 ALL

Citation : 2018 Latest Caselaw 725 ALL
Judgement Date : 21 May, 2018

Allahabad High Court
Qamar Raza Rizvi vs The State Of ... on 21 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10623 of 2018
 
Petitioner :- Qamar Raza Rizvi
 
Respondent :- The State Of U.P.Throu,Prin.Secy.Minorities Welfare & Anr.
 
Counsel for Petitioner :- Syed Mohd. Munis Jafari
 
Counsel for Respondent :- C.S.C.,Mohd.Islam Khan
 

 
Hon'ble Rajesh Singh Chauhan,J.

List this case on 05.07.2018.

Interim order, if any, to continue till the next date of listing.

Order Date :- 21.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter