Niteesh Kumar vs U.P. Cooperative Sugar ...
2018 Latest Caselaw 720 ALL

Citation : 2018 Latest Caselaw 720 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Niteesh Kumar vs U.P. Cooperative Sugar ... on 21 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 14608 of 2018
 
Petitioner :- Niteesh Kumar
 
Respondent :- U.P. Cooperative Sugar Federation Thru. M.D.,Lko & Anr.
 
Counsel for Petitioner :- Surya Prakash Singh
 
Counsel for Respondent :- Uttam Kumar Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri S.P. Singh, learned counsel for the petitioner.

Notices for opposite party Nos.1 and 2 have been accepted by Sri Uttam Kumar Verma, learned counsel.

List /put up this case on 24.05.2018 as fresh to enable the learned counsel for the opposite parties to seek instructions in the matter.

Order Date :- 21.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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