Citation : 2018 Latest Caselaw 718 ALL
Judgement Date : 21 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 3883 of 2018 Petitioner :- Seema & Ors. Respondent :- Union Of India Thru. Secy. Human Resources & Ors. Counsel for Petitioner :- Laltaprasad Misra,Vivek Kumar Rai Counsel for Respondent :- C.S.C.,A.S.G.,Manish Mishra,Shudhanshu Chauhan Hon'ble Rajesh Singh Chauhan,J.
List/ put up tomorrow i.e. 22.05.2018.
Order Date :- 21.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!