Smt.Alka Shukla vs Shri Rajesh Kumar Shukla
2018 Latest Caselaw 698 ALL

Citation : 2018 Latest Caselaw 698 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Smt.Alka Shukla vs Shri Rajesh Kumar Shukla on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL REVISION No. - 571 of 2006
 
Revisionist :- Smt.Alka Shukla
 
Opposite Party :- Shri Rajesh Kumar Shukla
 
Counsel for Revisionist :- S.P.Pathak,Devendra Kumar Pathak
 
Counsel for Opposite Party :- Rajendra Nath,Govt. Advocate,Sanjay Kumar Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the revisionist to press this revision. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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