Citation : 2018 Latest Caselaw 697 ALL
Judgement Date : 19 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- CRIMINAL REVISION No. - 548 of 2006 Revisionist :- Raj Kumar Singh @ Guddoo Singh Opposite Party :- The State Of U.P.& 11 Ors. Counsel for Revisionist :- Rajiva Dubey Counsel for Opposite Party :- Govt.Advocate,S.K. Maurya Hon'ble Rajesh Singh Chauhan,J.
List revised.
None appears on behalf of the revisionist to press this revision. However, learned Additional Government Advocate is present.
List in the next cause list.
Order Date :- 19.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!