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Nankan @ Jumman And (3) Ors. vs The State Of U.P.
2018 Latest Caselaw 695 ALL

Citation : 2018 Latest Caselaw 695 ALL
Judgement Date : 19 May, 2018

Allahabad High Court
Nankan @ Jumman And (3) Ors. vs The State Of U.P. on 19 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 1104 of 2000
 
Appellant :- Nankan @ Jumman And (3) Ors.
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- K.N.Misra,Mohd. Waris Farooqui
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the appellants to press this appeal. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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