Mohammad Zakariya Ansari vs M/S Goderej & Boyce Manufacturing ...
2018 Latest Caselaw 692 ALL

Citation : 2018 Latest Caselaw 692 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Mohammad Zakariya Ansari vs M/S Goderej & Boyce Manufacturing ... on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 3919 of 2007
 
Applicant :- Mohammad Zakariya Ansari
 
Opposite Party :- M/S Goderej & Boyce Manufacturing Company Ltd. & Another
 
Counsel for Applicant :- Manoj Kumar Misra,Nishat Upreti
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the applicant to press this petition. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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