Sayera Bano vs Shiv Kumar Singh And Others
2018 Latest Caselaw 689 ALL

Citation : 2018 Latest Caselaw 689 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Sayera Bano vs Shiv Kumar Singh And Others on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL REVISION No. - 634 of 2005
 
Revisionist :- Sayera Bano
 
Opposite Party :- Shiv Kumar Singh And Others
 
Counsel for Revisionist :- Nitin Srivastava
 
Counsel for Opposite Party :- S.K. Tiwari,Shiv Kant Tiwari
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the revisionist to press this revision. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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