Citation : 2018 Latest Caselaw 687 ALL
Judgement Date : 19 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- CRIMINAL REVISION No. - 533 of 2005 Revisionist :- Ram Murti Opposite Party :- The State Of U.P.& 8 Others. Counsel for Revisionist :- Mahendra Pratap Singh Counsel for Opposite Party :- Govt.Advocate,Gayas Uddin Kidwai,Prem Chandra Gupta,Vijay Prakash,Virendra Kr. Shukla Hon'ble Rajesh Singh Chauhan,J.
List revised.
None appears on behalf of the revisionist to press this revision. However, learned Additional Government Advocate is present.
List in the next cause list.
Order Date :- 19.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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