Niazmuddin vs State Of U.P.
2018 Latest Caselaw 683 ALL

Citation : 2018 Latest Caselaw 683 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Niazmuddin vs State Of U.P. on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 187 of 1996
 
Appellant :- Niazmuddin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mukesh Sharma,A.P. Mishra,Anil Kumar Tiwari,Mukesh Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the appellant to press this appeal. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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