Sandeep Kumar vs State Of U.P.
2018 Latest Caselaw 682 ALL

Citation : 2018 Latest Caselaw 682 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Sandeep Kumar vs State Of U.P. on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 2002 of 2008
 
Appellant :- Sandeep Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,(Amicus Curaie),Sayad Raza Mehndi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the appellant to press this appeal. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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