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Shiv Kumar And 3 Ors. vs State Of U.P.& Anothers.
2018 Latest Caselaw 680 ALL

Citation : 2018 Latest Caselaw 680 ALL
Judgement Date : 19 May, 2018

Allahabad High Court
Shiv Kumar And 3 Ors. vs State Of U.P.& Anothers. on 19 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 3326 of 2007
 
Applicant :- Shiv Kumar And 3 Ors.
 
Opposite Party :- State Of U.P.& Anothers.
 
Counsel for Applicant :- V K Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the applicants to press this petition. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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