Deep Narain Verma & 7 Ors. vs State Of U.P. & Another
2018 Latest Caselaw 678 ALL

Citation : 2018 Latest Caselaw 678 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Deep Narain Verma & 7 Ors. vs State Of U.P. & Another on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 4140 of 2007
 
Applicant :- Deep Narain Verma & 7 Ors.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rama Kant Dixit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the applicants to press this petition. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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