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Anil Kumar Singh vs State Of U.P. & Another
2018 Latest Caselaw 677 ALL

Citation : 2018 Latest Caselaw 677 ALL
Judgement Date : 19 May, 2018

Allahabad High Court
Anil Kumar Singh vs State Of U.P. & Another on 19 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 3765 of 2007
 
Applicant :- Anil Kumar Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Pawan Kumar Tewari,Ramakar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Vivek Tripathi
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the applicant to press this petition. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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