Satish Kumar vs State Of U.P.& Anothers.
2018 Latest Caselaw 676 ALL

Citation : 2018 Latest Caselaw 676 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Satish Kumar vs State Of U.P.& Anothers. on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 3275 of 2007
 
Applicant :- Satish Kumar
 
Opposite Party :- State Of U.P.& Anothers.
 
Counsel for Applicant :- Dharam Raj Misra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the applicant to press this petition. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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