Chandrabhan Srivastava vs State Of U.P. And Another
2018 Latest Caselaw 669 ALL

Citation : 2018 Latest Caselaw 669 ALL
Judgement Date : 18 May, 2018

Allahabad High Court

Chandrabhan Srivastava vs State Of U.P. And Another on 18 May, 2018

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 6414 of 2018
 

 
Applicant :- Chandrabhan Srivastava
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jai Raj Singh Tomar,Kavita Tomar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble J.J. Munir,J.

Order on time extension application

Case called on in the revised list.

No one appears on behalf of the applicant.

This application is dismissed for non-prosecution.

Order Date :- 18.5.2018

Shahroz

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