Laxmi Prasad Jaiswal vs Dinesh Prakash Nigam And Others
2018 Latest Caselaw 613 ALL

Citation : 2018 Latest Caselaw 613 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Laxmi Prasad Jaiswal vs Dinesh Prakash Nigam And Others on 17 May, 2018

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SECOND APPEAL No. - 498 of 1989
 
Appellant :- Laxmi Prasad Jaiswal
 
Respondent :- Dinesh Prakash Nigam And Others
 
Counsel for Appellant :- B.K.Singh,N.Tewari,Pramod Kumar Shukla,V.R.Singh
 
Counsel for Respondent :- B.K.Saxena,A.Kumar
 

 
Hon'ble Dinesh Kumar Singh,J.

As prayed, list/put up tomorrow i.e. 18th May, 2018.

Interim order, if any, shall remain in operation till tomorrow.

Order Date :- 17.5.2018

MVS Chauhan/-

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