Praveen Kumar Mishra And Anr. vs State Of U.P. Thru. Secy. Basic ...
2018 Latest Caselaw 605 ALL

Citation : 2018 Latest Caselaw 605 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Praveen Kumar Mishra And Anr. vs State Of U.P. Thru. Secy. Basic ... on 17 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 14309 of 2018
 
Petitioner :- Praveen Kumar Mishra And Anr.
 
Respondent :- State Of U.P. Thru. Secy. Basic Edu. And Ors.
 
Counsel for Petitioner :- Ajey Singh
 
Counsel for Respondent :- C.S.C.,C.V. Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Ajay Singh, learned counsel for the petitioners.

Notices for opposite party Nos.1 and 2 have been accepted by the office of the learned Chief Standing Counsel, whereas Sri C.B. Singh, learned counsel, has accepted notices for opposite party Nos.3 & 4.

On the request of learned counsel for the petitioners, list this case along with Writ Petition No.11375 (S/S) of 2018.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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