Anand Raman & Ors. vs State Of U.P.Thru.Additional ...
2018 Latest Caselaw 604 ALL

Citation : 2018 Latest Caselaw 604 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Anand Raman & Ors. vs State Of U.P.Thru.Additional ... on 17 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9200 of 2018
 
Petitioner :- Anand Raman & Ors.
 
Respondent :- State Of U.P.Thru.Additional Chief Secy/Prin Secy.Basic &Ors
 
Counsel for Petitioner :- Aashish Srivastava
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioners prays for and is granted 48 hours' time for affixing sufficient stamps on the envelopes of the steps.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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