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Dharmraj Shukla vs State Of U.P. Thru ...
2018 Latest Caselaw 603 ALL

Citation : 2018 Latest Caselaw 603 ALL
Judgement Date : 17 May, 2018

Allahabad High Court
Dharmraj Shukla vs State Of U.P. Thru ... on 17 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9739 of 2018
 
Petitioner :- Dharmraj Shukla
 
Respondent :- State Of U.P. Thru Prin.Secy.Ayush Deptt. Lucknow & Ors.
 
Counsel for Petitioner :- Sharad Pathak
 
Counsel for Respondent :- C.S.C.,Dr Surendra Kumar Tripath
 

 
Hon'ble Rajesh Singh Chauhan,J.

List this case on 23.05.2018 within first five cases to enable the learned Additional Chief Standing Counsel to seek the complete instructions in the matter.

Since the petitioner is going to retire on 30.06.2018, therefore, the State Government may take appropriate decision in the matter, at the earliest.

The record shall also be produced on the next date fixed.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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