Sanjeev vs State Of U.P.
2018 Latest Caselaw 582 ALL

Citation : 2018 Latest Caselaw 582 ALL
Judgement Date : 16 May, 2018

Allahabad High Court

Sanjeev vs State Of U.P. on 16 May, 2018

Bench: Prashant Kumar, Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 1014 of 2011
 
Appellant :- Sanjeev
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manish Bajpai,Anshubhan Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Dinesh Kumar Singh,J.

It appears that Criminal Appeal Nos. 371 of 1984, 350 of 1984 and 215 of 1985 have already been decided earlier.

It then appears that the present appeal i.e. Criminal Appeal No.1014 of 2011 has wrongly been connected with the aforesaid already decided criminal appeals.

Under such circumstance, Office is directed to check up the matter and list this appeal after two weeks for hearing before the appropriate Bench.

Order Date :- 16.5.2018

MVS Chauhan/-

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