Citation : 2018 Latest Caselaw 543 ALL
Judgement Date : 15 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 13869 of 2018 Petitioner :- Asha Ram Respondent :- State Of U.P. Thru. Secy. Urban Devp. And Ors. Counsel for Petitioner :- Deepak Singh Counsel for Respondent :- C.S.C.,Rishab Kapoor Hon'ble Rajesh Singh Chauhan,J.
Heard Sri Deepak Singh, learned counsel for the petitioner.
Notice for opposite party No.1 has been accepted by the office of the learned Chief Standing Counsel, whereas Sri Andleep Tewari, learned counsel has put in appearance for opposite party Nos.2 to 6 and filed his Vakalatnama, the same is taken on record.
List/ put up tomorrow i.e. 16.05.2018 as fresh.
Order Date :- 15.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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