Smt. Gomti Devi Jaiswal vs State Of U.P. And 3 Others
2018 Latest Caselaw 526 ALL

Citation : 2018 Latest Caselaw 526 ALL
Judgement Date : 14 May, 2018

Allahabad High Court

Smt. Gomti Devi Jaiswal vs State Of U.P. And 3 Others on 14 May, 2018

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 46292 of 2017
 

 
Petitioner :- Smt. Gomti Devi Jaiswal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gauri Singh,Ashish Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

The writ petition is disposed of.

For orders, see order of date passed in Writ-A No. 8842 of 2018 (Gomti Devi Jaiswal vs. State Of U P And 2 Others).

Order Date :- 14.5.2018

Brijesh

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