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Ram Anugrah @ Guuddu And Another vs State Of U.P. And 2 Others
2018 Latest Caselaw 515 ALL

Citation : 2018 Latest Caselaw 515 ALL
Judgement Date : 14 May, 2018

Allahabad High Court
Ram Anugrah @ Guuddu And Another vs State Of U.P. And 2 Others on 14 May, 2018
Bench: Ramesh Sinha, Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12279 of 2018
 

 
Petitioner :- Ram Anugrah @ Guuddu And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Case called out in the revised list. None appears on behalf of the petitioners to press this writ petition. Sri A.K.Sand, learned AGA for the State is present.

Accordingly, the writ petition is dismissed for want of prosecution.

(Dinesh Kumar Singh-I,J.) (Ramesh Sinha, J.)

Order Date :- 14.5.2018/NS

 

 

 
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