Citation : 2018 Latest Caselaw 493 ALL
Judgement Date : 11 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 7111 of 2015 Petitioner :- Pankaj Kumar Verma Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Civil Sectt.Lko.& Ors. Counsel for Petitioner :- S.K. Verma Counsel for Respondent :- C.S.C.,I.P. Singh Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list on 24.05.2018.
Order Date :- 11.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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