Smt. Sheerin Fatma vs State Of U.P. Thru ...
2018 Latest Caselaw 491 ALL

Citation : 2018 Latest Caselaw 491 ALL
Judgement Date : 11 May, 2018

Allahabad High Court

Smt. Sheerin Fatma vs State Of U.P. Thru ... on 11 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 21405 of 2016
 
Petitioner :- Smt. Sheerin Fatma
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Lucknow & Ors.
 
Counsel for Petitioner :- Rakesh Kumar Nayak,Rajeshwar
 
Counsel for Respondent :- C.S.C.,J.B.S. Rathour
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the week commencing 21.05.2018.

Order Date :- 11.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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