Smt. Sukharani vs State Of U.P. Thru ...
2018 Latest Caselaw 490 ALL

Citation : 2018 Latest Caselaw 490 ALL
Judgement Date : 11 May, 2018

Allahabad High Court

Smt. Sukharani vs State Of U.P. Thru ... on 11 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 18767 of 2017
 
Petitioner :- Smt. Sukharani
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Sadhu Sharan Chaubey
 
Counsel for Respondent :- C.S.C.,Ghaus Beg,Jyoti Sikka,N.A. Siddiqui
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 17.05.2018 within twenty cases.

Order Date :- 11.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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