Km. Kalyani Mehrotra vs State Of U.P. Thru ...
2018 Latest Caselaw 480 ALL

Citation : 2018 Latest Caselaw 480 ALL
Judgement Date : 10 May, 2018

Allahabad High Court

Km. Kalyani Mehrotra vs State Of U.P. Thru ... on 10 May, 2018

Bench: Devendra Kumar Upadhyaya, Vivek Chaudhary, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 
Case :- SERVICE SINGLE No. - 14930 of 2017
 
Petitioner :- Km. Kalyani Mehrotra
 
Respondent :- State Of U.P. Thru Prin.Secy.Rural Development Lucknow &Ors.
 
Counsel for Petitioner :- Vijay Kumar Srivastava,Upendra Nath Mishra
 
Counsel for Respondent :- C.S.C.,Sultan Akhtar
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Vivek Chaudhary,J.

Hon'ble Rajesh Singh Chauhan,J.

Arguments in this matter are continuing.

List/ put up this case tomorrow i.e. 11.05.2017, at 2:00 P.M.

Let the Paper-Book be placed before Hon'ble the Chief Justice/Senior Judge for obtaining necessary administrative orders for constitution of Bench.

Order Date :- 10.5.2018

Suresh/

[Devendra Kumar Upadhyaya,J.]

[Vivek Chaudhary,J.]

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App