Ram Kumar @ Ramu vs State Of U.P.
2018 Latest Caselaw 467 ALL

Citation : 2018 Latest Caselaw 467 ALL
Judgement Date : 9 May, 2018

Allahabad High Court

Ram Kumar @ Ramu vs State Of U.P. on 9 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 5480 of 2015
 

 
Appellant :- Ram Kumar @ Ramu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ghan Shyam Das
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Ref: Cr. Misc.Bail Application No.75702 of 2015.

Rejected.

For order see order of date passed on Cr. Misc. Bail Application No. 304080 of 2014 in Cr. Appeal No. 3535 of 2014, Ram Kishan Vs. State of U.P.

Order Date :- 9.5.2018

Gss

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