Jyoti Singh vs State Of U.P. Thur. Secy. Basic ...
2018 Latest Caselaw 435 ALL

Citation : 2018 Latest Caselaw 435 ALL
Judgement Date : 8 May, 2018

Allahabad High Court

Jyoti Singh vs State Of U.P. Thur. Secy. Basic ... on 8 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5757 of 2015
 
Petitioner :- Jyoti Singh
 
Respondent :- State Of U.P. Thur. Secy. Basic Edu. U.P. & Ors.
 
Counsel for Petitioner :- Lakshman Singh,Upendra Nath Misra
 
Counsel for Respondent :- C.S.C,Manish Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Upendra Nath Misra, learned counsel for the petitioner.

List/ put up tomorrow i.e. 09.05.2018.

Order Date :- 8.5.2018

Suresh/

[Rajesh Singh Chauhan,J.

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