Bechanram Vishwakarma And 7 Ors. vs State Of U.P. Thru ...
2018 Latest Caselaw 430 ALL

Citation : 2018 Latest Caselaw 430 ALL
Judgement Date : 8 May, 2018

Allahabad High Court

Bechanram Vishwakarma And 7 Ors. vs State Of U.P. Thru ... on 8 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5851 of 2018
 
Petitioner :- Bechanram Vishwakarma And 7 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors.
 
Counsel for Petitioner :- Rajedra Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted two weeks' time and no more to file the counter affidavit.

List this case on 24.05.2018 as fresh along with Writ Petition No.5221 (S/S) of 2013.

If the counter affidavit is not filed by the next date of listing, the District Inspector of Schools, Mirzapur (opposite party No.4) shall appear in person on the next date fixed along with record to assist the Court.

Order Date :- 8.5.2018

Suresh/

[Rajesh Singh Chauhan,J.

Download the LatestLaws.com Mobile App