Ram Teerath Yadav vs District Inspector Of Schools ...
2018 Latest Caselaw 421 ALL

Citation : 2018 Latest Caselaw 421 ALL
Judgement Date : 7 May, 2018

Allahabad High Court

Ram Teerath Yadav vs District Inspector Of Schools ... on 7 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7665 of 2005
 
Petitioner :- Ram Teerath Yadav
 
Respondent :- District Inspector Of Schools Ambedkar Nagar And Another
 
Counsel for Petitioner :- Sanjay Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List the case in the next cause list.

Order Date :- 7.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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