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Vijay Kumar Shukla vs State Of U.P.Through Secy. Basic ...
2018 Latest Caselaw 417 ALL

Citation : 2018 Latest Caselaw 417 ALL
Judgement Date : 7 May, 2018

Allahabad High Court
Vijay Kumar Shukla vs State Of U.P.Through Secy. Basic ... on 7 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
(C.M.Application No.51571 (C) of 2018-Expedite Application)
 
In Re:-
 
Case :- SERVICE SINGLE No. - 7507 of 2010
 
Petitioner :- Vijay Kumar Shukla
 
Respondent :- State Of U.P.Through Secy. Basic Education Civil Sectt. Lko
 
Counsel for Petitioner :- Shiwa Kant Tiwari,L.J. Maurya,Vijay Kr.Shukla[Inperson]
 
Counsel for Respondent :- C.S.C.,Atul Kumar Dwivedi,Rajiv Singh Chauhan,Rakesh Kumar Tewari,Shiv Ram Tiwari,Shobhit Mohan Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

List before Hon'ble the Chief Justice/ Hon'ble the Senior Judge.

Order Date :- 7.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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