Sanjay Misra vs State Of U.P. Thru Secy.Secondary ...
2018 Latest Caselaw 416 ALL

Citation : 2018 Latest Caselaw 416 ALL
Judgement Date : 7 May, 2018

Allahabad High Court

Sanjay Misra vs State Of U.P. Thru Secy.Secondary ... on 7 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 17619 of 2016
 
Petitioner :- Sanjay Misra
 
Respondent :- State Of U.P. Thru Secy.Secondary Edu.Govt. Of Up Lko. & Ors
 
Counsel for Petitioner :- Suresh Kumar Upadhyay,S.C. Shukla
 
Counsel for Respondent :- C.S.C.,M.B.Singh,Mratyunjay Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 16.05.2018 within twenty five cases along with Writ Petition No.2833 (S/S) of 2004.

Order Date :- 7.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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