Ilam Chand vs D.D.C. And 3 Ors.
2018 Latest Caselaw 406 ALL

Citation : 2018 Latest Caselaw 406 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Ilam Chand vs D.D.C. And 3 Ors. on 4 May, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 31007 of 2013
 

 
Petitioner :- Ilam Chand
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Krishan Ji Khare,Mritunjay Khare
 
Counsel for Respondent :- C.S.C .,D.D. Chauhan
 

 
Hon'ble Saral Srivastava,J.

None is present on behalf of petitioner.

Counter affidavit and rejoinder affidavit have been exchanged between the parties.

List this writ petition for hearing in the next cause list.

Order Date :- 4.5.2018

Israr

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