Shri Kant Verma vs State Of U.P. And 4 Others
2018 Latest Caselaw 377 ALL

Citation : 2018 Latest Caselaw 377 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Shri Kant Verma vs State Of U.P. And 4 Others on 4 May, 2018

Bench: Amreshwar Pratap Sahi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 44592 of 2017
 

 
Petitioner :- Shri Kant Verma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kamal Singh,Santosh Kumar Kushwaha
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Raghuraj Kishor Mishra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Shashi Kant,J.

Learned counsel for the respondent states that a counter affidavit in this petition has been filed on 16.04.2018, the same is not on record.

Office is directed to trace it out the same and place it on record.

Learned counsel for the petitioner prays for two weeks' time to file a rejoinder affidavit.

List immediately thereafter.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.5.2018

M. ARIF

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