Surendra Pal Singh vs The State Of U.P Thru Agriculture ...
2018 Latest Caselaw 344 ALL

Citation : 2018 Latest Caselaw 344 ALL
Judgement Date : 3 May, 2018

Allahabad High Court

Surendra Pal Singh vs The State Of U.P Thru Agriculture ... on 3 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5615 of 2015
 
Petitioner :- Surendra Pal Singh
 
Respondent :- The State Of U.P Thru Agriculture Deptt., Lucknow And Ors.
 
Counsel for Petitioner :- Brijesh Kumar Tiwari,Azhar Ikram
 
Counsel for Respondent :- C.S.C,Manik Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on10.05.2018.

Order Date :- 3.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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