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Yash Karan Singh vs State Of U.P. Through Prin. Secy. ...
2018 Latest Caselaw 343 ALL

Citation : 2018 Latest Caselaw 343 ALL
Judgement Date : 3 May, 2018

Allahabad High Court
Yash Karan Singh vs State Of U.P. Through Prin. Secy. ... on 3 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3813 of 2015
 
Petitioner :- Yash Karan Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Medical & Health
 
Counsel for Petitioner :- Amar Pal Singh
 
Counsel for Respondent :- C.S.C.,B.K. Singh,Brijesh Kumar Saxena,Ram Prakash
 

 
Hon'ble Rajesh Singh Chauhan,J.

As prayed, list in the week commencing 14.05.2018.

Order Date :- 3.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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