Putti Lal vs State Of U.P.Thru. Prin. Secy. ...
2018 Latest Caselaw 342 ALL

Citation : 2018 Latest Caselaw 342 ALL
Judgement Date : 3 May, 2018

Allahabad High Court

Putti Lal vs State Of U.P.Thru. Prin. Secy. ... on 3 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9145 of 2011
 
Petitioner :- Putti Lal
 
Respondent :- State Of U.P.Thru. Prin. Secy. (Power) Lko.And Ors.
 
Counsel for Petitioner :- Sabha Jeet Singh,Deep Shanker Verma,Savita Jain
 
Counsel for Respondent :- C.S.C.,S.S.Asthana,Vijay Pratap Singh Rathor,Vikrant Raghuvashi
 

 
Hon'ble Rajesh Singh Chauhan,J.

As prayed, list in the week commencing 14.05.2018.

In the meantime, counter affidavit be filed by the opposite parties.

Order Date :- 3.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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