Gambhir Singh vs State Of U.P. Thru.Secy. ...
2018 Latest Caselaw 341 ALL

Citation : 2018 Latest Caselaw 341 ALL
Judgement Date : 3 May, 2018

Allahabad High Court

Gambhir Singh vs State Of U.P. Thru.Secy. ... on 3 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12560 of 2018
 
Petitioner :- Gambhir Singh
 
Respondent :- State Of U.P. Thru.Secy. Cooperative Up Govt. & 2 Ors.
 
Counsel for Petitioner :- Vinay Prakash Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request made on behalf of learned counsel for the petitioner, list in the next cause list.

Order Date :- 3.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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