Nagendra Rai @ Narendra Rai vs State Of U.P.
2018 Latest Caselaw 323 ALL

Citation : 2018 Latest Caselaw 323 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Nagendra Rai @ Narendra Rai vs State Of U.P. on 2 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 4717 of 2015
 

 
Appellant :- Nagendra Rai @ Narendra Rai
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sudhir Kumar Singh,Brijesh Sahai
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

List the matter in the first week of July, 2018 before the appropriate Bench.

Order Date :- 2.5.2018

Gss

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