Kapil Dev Yadav vs State Of U.P. Thru Chief ...
2018 Latest Caselaw 314 ALL

Citation : 2018 Latest Caselaw 314 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Kapil Dev Yadav vs State Of U.P. Thru Chief ... on 2 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3508 of 2018
 
Petitioner :- Kapil Dev Yadav
 
Respondent :- State Of U.P. Thru Chief Secy.Civil Sectt. Lucknow & Ors.
 
Counsel for Petitioner :- Shubham Tripathi,Ali Jibran
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 2.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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