Ram Karan Arya vs State Of U.P.
2018 Latest Caselaw 1235 ALL

Citation : 2018 Latest Caselaw 1235 ALL
Judgement Date : 31 May, 2018

Allahabad High Court

Ram Karan Arya vs State Of U.P. on 31 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 2071 of 2017
 

 
Appellant :- Ram Karan Arya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saurabh Gour,Chandra Kesh Mishra,Chandrakesh Mishra,Daya Shankar Mishra,Daya Shanker Mishra,Dr. Akhilesh Kumar,Sr. Advocate
 
Counsel for Respondent :- G.A.,Karunesh Pratap Singh,Shailendra Kumar Pandey
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

As prayed by learned counsel for the appellant, list on 4.7.2018.

Order Date :- 31.5.2018

Gss

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