Citation : 2018 Latest Caselaw 1232 ALL
Judgement Date : 31 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 5831 of 2017 Appellant :- Surendra Yadav Respondent :- State Of U.P. Counsel for Appellant :- Vinay Saran Counsel for Respondent :- G.A.,Sameer Jain Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
As prayed by learned counsel for the appellant, list on 12.7.2018.
Order Date :- 31.5.2018
Gss
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