Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Satish @ Sheetpal & 2 Others vs The State Of U.P.
2018 Latest Caselaw 1229 ALL

Citation : 2018 Latest Caselaw 1229 ALL
Judgement Date : 31 May, 2018

Allahabad High Court
Satish @ Sheetpal & 2 Others vs The State Of U.P. on 31 May, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 4035 of 2017
 

 
Appellant :- Satish @ Sheetpal & 2 Others
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Adya Prasad Tewari,Ravi Shankar Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

As prayed by learned counsel for the appellants, list on  12.7.2018.

Order Date :- 31.5.2018

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter