Umakant Tripathi vs State Of U.P. & Another
2018 Latest Caselaw 1227 ALL

Citation : 2018 Latest Caselaw 1227 ALL
Judgement Date : 31 May, 2018

Allahabad High Court

Umakant Tripathi vs State Of U.P. & Another on 31 May, 2018

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3699 of 2018
 

 
Applicant :- Umakant Tripathi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Brijesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sanjay Harkauli,J.

Vakalatnama has been filed on behalf of the private respondent no.2 by Sri Anuj Dayal Advocate, which is taken on record.

A compromise has been filed by way of annexure 4 to the petition.

Let the compromise be sent to the Senior Registrar of this Court for verification.

Put up the file along with the verification report in the second week of July, 2018.

Till then no coercive measures shall be taken against the petitioners to procure their attendance before the court below.

Order Date :- 31.5.2018

VNP/-

Download the LatestLaws.com Mobile App