C/M R.K. Post Graduate College And ... vs State Of U.P. And 4 Others
2018 Latest Caselaw 1198 ALL

Citation : 2018 Latest Caselaw 1198 ALL
Judgement Date : 31 May, 2018

Allahabad High Court

C/M R.K. Post Graduate College And ... vs State Of U.P. And 4 Others on 31 May, 2018

Bench: Siddhartha Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - C No. - 25058 of 2015
 

 
Petitioner :- C/M R.K. Post Graduate College And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- V.K. Singh,D.K. Singh
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,Krishan Pahal,Nipun Singh
 

 
Hon'ble Siddhartha Varma,J.

Allowed.

For order, see order of date passed on separate sheets in Writ Petition No. 1646 of 2015.

Order Date :- 31.5.2018

Ashish Pd.

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