Aslam And 4 Others vs State Of U.P.
2018 Latest Caselaw 1161 ALL

Citation : 2018 Latest Caselaw 1161 ALL
Judgement Date : 30 May, 2018

Allahabad High Court

Aslam And 4 Others vs State Of U.P. on 30 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1206 of 2015
 

 
Appellant :- Aslam And 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajeev Sisodia,N I Zafri,Shashank Kumar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Bail Application No.107559 of 2015 filed on behalf of appellants has not been shown / printed in the Cause List.

Office is directed to do the needful.

List on 5.7.2018 amongst top ten cases in the daily Cause List.

Order Date :- 30.5.2018

Gss

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